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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in The State Agricultural Credit Corporations Act, 1968

(o)"Central Co-operative Bank", "co-operative Bank", "Co-operative Society", Primary Agricultural Credit Society", "Scheduled Bank", "State Bank" and "State Co-operative Bank", have the meanings respectively assigned to them in section 2 of the Reserve Bank of India Act, 1934 (2 of 1934).