Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(3) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 (3)No expenditure shall be incurred by the Board unless there is specific provision in the budget for the same duly sanctioned by the Government.
