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State of Punjab - Section

Section 13 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

13. Writing question on a blotting paper, etc., and passing/attempting to pass on a copy of a question to any one.

- If during the course of the examination, a candidate writes either on a blotting paper or any other piece of paper other than his answer book a question set in the question paper or part thereof or anything connected with or relating to a question set in the question paper or solution thereof or if a candidate is found passing or having passed, or attempting to pass during the examination, the original or a copy of the question paper or a part thereof or a copy of a question set to any one, his result for that examination shall be cancelled and he may be disqualified from appearing in any examination of the Board for a period which may extend to three consecutive examinations.