Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153] [Entire Act] Union of India - Subsection Section 153(5) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (5)It shall at all times, be possible to control the well pressure through the work string and the well flow through the choke manifold.
