Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(v) in Uttar Pradesh State Universities Act, 1973

(v)that its Management has substantially diverted, misapplied or misappropriated the property of the college to the detriment of the college;