Himachal Pradesh High Court
Anu Bala vs Ashok Kumar And Another on 26 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Anu Bala vs Ashok Kumar and another Cr.MMO No. 650 of 2019 .
26.02.2022 Present: Mr. Ashok Verma, Advocate vice Mr.Arun Sehgal, Advocate for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents.
List for consideration after two weeks, as prayed.
February 26,2022 (Vivek Singh Thakur)
(ms) Judge
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