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Supreme Court - Daily Orders

Yashpal Chail vs State Of Uttar Pradesh on 30 January, 2023

Bench: K.M. Joseph, B.V. Nagarathna

     ITEM NO.31                              COURT NO.3                 SECTION II

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 1170/2023

     (Arising out of impugned final judgment and order dated 02-09-2022
     in A482 No. 970/2016 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     YASHPAL CHAIL                                                       Petitioner(s)

                                                    VERSUS

     STATE OF UTTAR PRADESH & ANR.                                       Respondent(s)

     ( IA No.14425/2023-CONDONATION OF DELAY IN FILING and IA
     No.14423/2023-EXEMPTION FROM FILING O.T. )

     Date : 30-01-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE K.M. JOSEPH
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA


     For Petitioner(s)                  Mr. Shivam Batra, AOR
                                       Mr. Rahul Tyagi, Adv.
                                       Mr. Ankit Bhushan, Adv.
                                       Mr. Akhil Ranganathan, Adv.
                                       Mr. Jatin, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Petitioner will serve a copy of the petition on the learned Standing Counsel for the respondent-State. The name of the Standing Counsel may be shown in the cause list on the next occasion.

List the matter on 10.02.2023.

Signature Not Verified

(INDU MARWAH) Digitally signed by Indu Marwah Date: 2023.02.04 (RENU KAPOOR) COURT MASTER (SH) 13:16:44 IST Reason: ASSISTANT REGISTRAR