Supreme Court - Daily Orders
Yashpal Chail vs State Of Uttar Pradesh on 30 January, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.31 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 1170/2023
(Arising out of impugned final judgment and order dated 02-09-2022
in A482 No. 970/2016 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
YASHPAL CHAIL Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ANR. Respondent(s)
( IA No.14425/2023-CONDONATION OF DELAY IN FILING and IA
No.14423/2023-EXEMPTION FROM FILING O.T. )
Date : 30-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Shivam Batra, AOR
Mr. Rahul Tyagi, Adv.
Mr. Ankit Bhushan, Adv.
Mr. Akhil Ranganathan, Adv.
Mr. Jatin, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Petitioner will serve a copy of the petition on the learned Standing Counsel for the respondent-State. The name of the Standing Counsel may be shown in the cause list on the next occasion.
List the matter on 10.02.2023.
Signature Not Verified(INDU MARWAH) Digitally signed by Indu Marwah Date: 2023.02.04 (RENU KAPOOR) COURT MASTER (SH) 13:16:44 IST Reason: ASSISTANT REGISTRAR