Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Himachal Pradesh - Subsection Section 19(2) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015 (2)No Court subordinate to that of the Magistrate of 1st Class shall try any offence punishable under this Act.
