Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2)(i) in Gujarat State Higher Education Council Act, 2016

(i)to prepare consolidated programmes in Die sphere of higher education in the State in accordance with the guidelines that may be issued by the University Grants Commission from time to time. and to assist in their implementation, keeping in view the overall priorities and perspectives of higher education in the State;