Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Tamilnadu - Subsection Section 75(2) in Tamil Nadu Panchayats (Elections) Rules, 1995 (2)The Returning Officer shall record in the minutes book of the Panchayat the names of all the validly nominated candidates so proposed and seconded.
