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[Cites 0, Cited by 0] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(z) in The Delhi Municipal Corporation Act, 1957

(z)the provision of housing accommodation for the inhabitants of any area or for any class of inhabitants; and
(za)any measure not hereinbefore specifically mentioned, likely to promote public safety, health, convenience or general welfare.