Madhya Pradesh High Court
Nic Construction (Inda) Pvt. Ltd. vs M/S Sunil Hi Tech Engineers Ltd. on 21 February, 2017
AC-6-2017 (NIC CONSTRUCTION (INDA) PVT. LTD. Vs M/S SUNIL HI TECH ENGINEERS LTD.) 21-02-2017
Mr. A.A. Awasthi, learned counsel for the applicant undertakes to supply two sets of application alongwith all annexures to Mr. Jaideep Sirpurkar, Advocate who is appearing for the other side in W.P. No.1128/2017, by tomorrow.
List this matter alongwith W.P. No.1128/2017, by reflecting the name of Mr. Jaideep Sirpurkar, Advocate in the cause list.
(SUJOY PAUL) JUDGE s@if