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[Cites 0, Cited by 0] [Section 86(6)] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(6)(f) in Jharkhand Panchayat Raj Act, 2001

(f)Entire income accruing from any trust or endowment and all the amount received by way of donation and contribution in favour of the Zila Parishad;