Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(7)(c) in The Punjab Goods and Services Tax Act, 2017 (c)by servants on wages payable in cash or kind or by hired labour under personal supervision or the personal supervision of any member of the family;