Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81B] [Entire Act] State of Uttar Pradesh - Subsection Section 81B(6) in The U.P. Fundamental Rules (6)Any kind of leave under these rules may be granted in combination with or in continuation of any other kind of leave.Orders of the Governor regarding Rule 81-B
