Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 5 in Bengal, Agra And Assam Civil Courts Act, 1887 5. Number of Munsifs. (Repealed by the Decentralization Act, 1914 (4 of 1914), s.2 and Sch., Part I).
