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State of Bihar - Section

Section 12 in Bihar Lokayukta Act, 2011

12. Investigation officer to have powers of police.

(1)No investigation shall be made by an Investigation Officer of the Investigation Wing below the rank of a Deputy Superintendent of Police or by any other officer of equivalent rank.
(2)The Investigation Officers of the Investigation Wing shall have in relation to the investigation of such offences, all the powers, duties, privileges and liabilities which police officers have in connection with the investigation of such offences.