Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(2) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003 (2)Expenditure on training shall be debited under the head Grant No-03-Police-Head-2055-110 Gram Police-9070-Gram Raksha Samities-23 other charges-048 Training Head.
