Karnataka High Court
Govindaraju vs The Chief Secretary on 16 February, 2023
Author: Hemant Chandangoudar
Bench: Hemant Chandangoudar
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WP No. 34060 of 2015
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF FEBRUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
WRIT PETITION NO. 34060 OF 2015 (GM-RES)
BETWEEN:
1. GOVINDARAJU
S/O SHEKAR
AGED ABOUT 31 YEARS,
4TH CROSS, NEAR AIYAPPA TEMPLE,
3RD HOUSE, HOSAPALYA ROAD,
MANGAMMANAPALYA,
BANGALORE-560068.
2. SARAVANA
S/O VENKATESH
Digitally signed by
R HEMALATHA
AGED ABOUT 34 YEARS,
Location: HIGH R/A NO.19/2, HOUSE NO.5
COURT OF
KARNATAKA RAJEEV GHANDHI NAGAR
BOMMANAHALLI
BANGALORE-560068.
3. VINAY KUMAR @ VINI
S/O GANGADHARIAHA
AGED ABOUT 28 YEARS,
R/A NO.294, 25TH BLOCK,
KSRP POLICE QUARTERS,
KORAMANGALA,
BANGALORE-560095.
4. RANJITH KUMAR @ RANJITH @GUNDA
S/O ALBERT MUNNARAJ,
AGED ABOUT 25 YEARS,
R/A NO.387, 1ST MAIN,
BHUVANESHWARI NAGAR,
R.T. NAGAR POST,
BANGALORE-560032.
5. KARTHIK S/O SELVARAJ
AGED ABOUT 23 YEARS,
R/A NO.447, 1ST MAIN
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WP No. 34060 of 2015
12TH CROSS, GAGAMMA LAYOUT,
OLD MANGAMMANAPALYA,
BANGALORE-560068.
6. SUNDER S/O MURUGA
AGED ABOUT 28 YEARS,
R/A NO.243, 4TH CROSS,
BHAKSHI GARDEN, MYSORE ROAD
BANGALORE-560026.
7. PRABHU @ KUTTIYAN
S/O KESHAVAN
AGED ABOUT 30 YEARS,
R/A NO.30, 5TH CROSS,
SONNENAHALLI, VIVEKNAGAR,
BANGALORE-560047.
8. JAMES S/O VIJAYARAJAN
AGED ABOUT 24 YEARS,
R/A NEAR SERVICE STATION,
SARAYI PALYA,
THANISANDRA ROAD,
NAGAVARA,
BANGALORE-560077.
9. RAGHU @ PUMA
S/O ALBERT,
AGED ABOUT 21 YEARS,
R/A HOUSE OF NARASIMHAIAH
BEHIND CMC, NEAR URDU SCHOLL
BOMMANAHALLI, BANGALORE-560068.
10. SIMONRAJ @ SIMON
S/O ARUNPRAKASH
AGED ABOUT 27 YEARS,
R/A HOUSE OF BALAMMA
2ND CROSS, OPP K.K.CONVENT
GORIPALYA, BANGALORE-560026.
11. SHABARINATH @ SHABARI
S/O MANI, AGED ABOUT 21 YEARS,
R/A NO.NEAR BURIAL GROUND,
RAJEEV GHANDI NAGAR,
BOMMANAHALLI,
BANGALORE-560068.
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WP No. 34060 of 2015
12. VINAJ @ SANDEEP @ SANDI
S/O VISHAKANTE GOWDA,
AGED ABOUT 24 YEARS,
R/A NO.64, 6TH BLOCK,
HUDCO POLICE QUARTERS,
KSRP KORAMANGALA,
BANGALORE-560095.
13. SRINIVASA @ APPLE SEENA
S/O SEENA, AGED ABOUT 43 YEARS,
R/A NO.4, 3RD CROSS,
AGARA VILLAGE, SARJAPURA ROAD,
BANGALORE-560035.
14. RAMESHA @ TIMMA
S/O SRINIVASA,
AGED ABOUT 31 YEARS,
R/A NO.31, 3RD MAIN,
6TH CROSS, JAKKASANDRA,
KORAMANGALA,
BANGALORE-560068.
...PETITIONERS
(BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
AND:
1. THE CHIEF SECRETARY
GOVERNMENT OF KARNATAKA,
VIDHANA SOUDHA,
BANGALORE-560001.
2. THE STATE, THE SECRETARY,
DEPARTMENT OF HOME AFFAIRS,
VIDHANA SOUDHA,BANGALORE-560001.
3. THE ASSISTANT COMMISSIONER OF POLICE
BANGALORE EAST, BANGALORE-560068.
4. THE STATION HOUSE OFFICERS
MADIWALA POLICE STATION,
BANGALORE-560068.
...RESPONDENTS
(BY SRI. VINAYAKA V.S., HCGP FOR RESPONDENT/STATE)
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WP No. 34060 of 2015
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA R/W SECTION 482 OF CODE OF
CRIMINAL PROCEDURE, PRAYING TO QUASH THE SECTION 3 OF THE
KCOCA 2000, KARNATAKA CONTROL OF ORGANIZED CRIME 2000, IN
CHARGE SHEET ANNEXURE-A IN SPL. CASE NO.196/2015, ARISING
OUT OF CRIME NO.1418/2014 DATED 28.1.2015 PERTAINING TO
MADIWALA POLICE, AGAINST THE PETITIONERS AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN
'B' GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioners files a memo to withdraw the petition. Memo is placed on record.
The Writ Petition is accordingly, dismissed as withdrawn in terms of the memo.
Sd/-
JUDGE HR List No.: 1 Sl No.: 34