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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Manipur - Subsection

Section 66(2)(a) in The Manipur Panchayati Raj Act, 1994

(a)the finances of the Zilla Parishad, framing of Budgets, scrutinising proposals for increase of revenue, examination of receipts and expenditure statements, consideration of all proposals affecting the finances of the Zilla Parishad and general supervision, of the revenue and expenditure of the Zilla Parishad;