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State of Rajasthan - Section

Section 8 in Rajasthan Revenue Laws (Extension) Act, 1957

8. Powers to remove difficulties

.— if any difficulty arises in giving effect in the Abu, Ajmer and Sunel area to the provisions of the Rajasthan revenue laws or the rules, regulations, orders and notifications thereunder, the State Government may, by order notified in the Official Gazette, make such provision or give such directions as appear of be necessary or expedient for the removal of the difficulty.