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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(1)(xxiv) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(xxiv)Two members (one female) of the Bajali College/Bhattadev University Alumni (to be nominated by the Chancellor).