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Bombay High Court

Sociedade Timblo Irmaos Limitada Rep By ... vs State Of Goa Thr Chief Secretary And 2 Ors on 19 January, 2026

                                    FA 9 of 2024

   Suzana

            IN THE HIGH COURT OF BOMBAY AT GOA
              FIRST APPEAL NO.9 OF 2024
                        WITH
 FIRST APPEAL NO.16 OF 2024, FIRST APPEAL NO.10 OF 2024,
 FIRST APPEAL NO.18 OF 2024, FIRST APPEAL NO.17 OF 2024,
 FIRST APPEAL NO.12 OF 2024, FIRST APPEAL NO.19 OF 2024,
 FIRST APPEAL NO.20 OF 2024, FIRST APPEAL NO.15 OF 2024,
 FIRST APPEAL NO.14 OF 2024, FIRST APPEAL NO.13 OF 2024,
              FIRST APPEAL NO.11 OF 2024
                  FIRST APPEAL NO.9 OF 2024
AGRAWAL MINERALS (GOA) PVT. LTD.,
REP BY POA CHANDRAKUMAR HUILGOL             ... APPELLANT
  Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                   ... RESPONDENTS
                              WITH
                    FIRST APPEAL NO.16 OF 2024
SOCIEDADE TIMBLO IRMAOS LIMITADA
REP. BY AUTH. REP. RAJIV KUMAR                ... APPELLANT
  Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                     ... RESPONDENTS

                             WITH
                   FIRST APPEAL NO.10 OF 2024
R.S. SHETYE AND BROTHERS REP BY
ITS PARTNER VIJAY G. SHETYE                  ... APPELLANT
   Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                    ... RESPONDENTS

                             WITH
                   FIRST APPEAL NO.18 OF 2024
N.S. NARVEKAR REP. BY ITS PARTNER
MAYA SHRIKRISHNA POKLE                       ... APPELLANT
   Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                    ... RESPONDENTS

                            WITH
                  FIRST APPEAL NO.17 OF 2024
SOCIEDADE TIMBLO IRMAOS LIMITADA

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                                     FA 9 of 2024


REP BY AUTH. REP. RAJIV KUMAR                                         ... APPELLANT
  Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                                             ... RESPONDENTS

                            WITH
                  FIRST APPEAL NO.12 OF 2024
GEETABALA MANOHAR NAIK PARULEKAR
REP BY POA UMESH DAMODAR BHAKTA             ... APPELLANT
  Versus
STATE OF GOA THR THE CHIEF
SECRETARY AND 2 ORS                         ... RESPONDENTS

                            WITH
                  FIRST APPEAL NO.19 OF 2024
LITHOFERRO REP. BY PARTNER
KAUSTUBH SAWKAR                             ... APPELLANT
   Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                   ... RESPONDENTS

                             WITH
                   FIRST APPEAL NO.20 OF 2024
SOCIEDADE TIMBLO IRMAOS LIMITADA
REP BY AUTH. REP. RAJIV KUMAR                ... APPELLANT
  Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                    ... RESPONDENTS

                            WITH
                  FIRST APPEAL NO.15 OF 2024
GANGADHAR NARSINGDAS AGRAWAL REP
BY POA CHANDRAKUMAR HUILGOL                 ... APPELLANT
  Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                   ... RESPONDENTS

                               WITH
                     FIRST APPEAL NO.14 OF 2024
EYESTAR FINANCE AND LEASING PVT
LTD REP. AUTH. SIG. RAJIV KUMAR                ... APPELLANT
  Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                      ... RESPONDENTS


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                                      FA 9 of 2024

                            WITH
                  FIRST APPEAL NO.13 OF 2024
GANGADHAR NARSINGDAS AGRAWAL REP
BY POA CHANDRAKUMAR HUILGOL                 ... APPELLANT
  Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                   ... RESPONDENTS

                             WITH
                   FIRST APPEAL NO.11 OF 2024
N.S. NARVEKAR REP. BY ITS PARTNER
MAYA SHRIKRISHNA POKLE                       ... APPELLANT
   Versus
STATE OF GOA THR CHIEF SECRETARY
AND 2 ORS                                    ... RESPONDENTS

Mr. Yashraj Deora, Advocate (through V.C.) with Mr. Preetam Talaulikar,
Ms. Linette Rodrigues and Mr Shulin Singbal, Advocates for Appellants
in FA/9/2024.
Mr. S. S. Kantak, Senior Advocate with Mr. Preetam Talaulikar, Ms.
Linette Rodrigues and Mr Shulin Singbal, Advocates for Appellants in
FA/10/2024.
Mr. Parag Rao, Advocate with Mr. Shulin Singbal and Ms. Linette
Rodrigues, Advocates for Appellants in FA/11/2024, 12/2024, 13/2024,
15/2024, 16/2024, 17/2024, 18/2024, 19/2024 and 20/2024.
Mr. S. S. Kantak, Senior Advocate with Mr. Preetam Talaulikar and Mr
Shulin Singbal, Advocates for Appellants in FA/14/2024.
Mr. Devidas J. Pangam, Advocate General with Mr. Geetesh Shetye,
Additional Government Advocate for the State in FA No.9/2024.
Mr. Devidas J. Pangam, Advocate General with Mr Neehal Vernekar,
Additional Government Advocate for Respondent State in FA/10/2024
and in FA/20/2024.
Mr Devidas J. Pangam, Advocate General with Mr Shivdatt P. Munj,
Additional Government Advocate for the State in FA No.11/2024 and
FA/15/2024.
Mr Devidas J. Pangam, Advocate General with Mr. Suhas Parab,
Additional Government Advocate for State in FA No.12/2024.
Mr Devidas J. Pangam, Advocate General with Mr. Siddharth Samant,
Additional Government Advocate for State in FA No.13/2024.
Mr Devidas J. Pangam, Advocate General with Mr. Deep D. Shirodkar,
Additional Government Advocate for the State in FA No.14/2024.
Mr Devidas J. Pangam, Advocate General with Ms. Maria Simone J.
Correia, Additional Government Advocate for State in FA No.16/2024.

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                                          FA 9 of 2024


Mr Devidas J. Pangam, Advocate General with Ms. Akshata Bhat,
Additional Government Advocate for State in FA No.17/2024.
Mr Devidas J. Pangam, Advocate General with Mr. Shubham S. Priolkar,
Additional Government Advocate for State in FA No.18/2024.
Mr Devidas J. Pangam, Advocate General with Mr. Prashil Arolkar,
Additional Government Advocate for State in FA No.19/2024.

                              CORAM:- VALMIKI MENEZES &
                                      AMIT S. JAMSANDEKAR, JJ.

DATED :- 19th January, 2026 P.C. Since these matters were to be disposed of at the stage of admission, list the same for hearing on 18.02.2026 at 02:30 PM.

AMIT S. JAMSANDEKAR, J. VALMIKI MENEZES, J.

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