Punjab-Haryana High Court
Ex.No.903070535 Ct/G.D.Balwinder ... vs Union Of India And Others on 12 December, 2011
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.W.P.No.22954 of 2011
Date of decision : 12.12.2011
Ex.No.903070535 CT/G.D.Balwinder Singh
....Petitioner
Versus
Union of India and others
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
....
Present : Mr. Ravi Sharma, Advocate
for the petitioner.
.....
MAHESH GROVER, J.
Learned counsel for the petitioner prays for permission to withdraw the present petition with liberty to avail any other remedy that may be available to him under the law. Permitted to do so.
Dismissed as withdrawn with the liberty aforesaid granted. 12.12.2011 (MAHESH GROVER) JUDGE dss