Bombay High Court
Shantabai Vyenkatrao Manaspure vs Nandigram Sahakari Grihnirman Sanstha ... on 30 January, 2024
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
11 WRIT PETITION NO. 1000 OF 2024
SHANTABAI VYENKATRAO MANASPURE
VERSUS
NANDIGRAM SAHAKARI GRIHNIRMAN SANSTHA NANDED
THROUGH ITS CHAIRMAN AND ANOTHER
...
Advocate for the Petitioner : Mr. Awate h/f Talekar And
Associates.
...
CORAM : S. G. MEHARE, J.
DATE : 30.01.2024 PER COURT :-
1. Heard the learned counsel for the petitioner.
2. Issue notice to the respondents, returnable on 18.03.2024.
(S. G. MEHARE, J.) ...
vmk/-