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Punjab-Haryana High Court

Ishwar Singh vs State Of Haryana And Others on 9 February, 2017

Author: Kuldip Singh

Bench: Kuldip Singh

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                    CWP-4340-2011 (O&M)
                                                 Date of decision: 09.02.2017



Ishwar Singh
                                                                 .....Petitioners
                                    versus
The State of Haryana and others
                                                             ......Respondents

CORAM: Hon'ble Mr.Justice Kuldip Singh

Present:     Mr.Devender Punia, Advocate for the petitioner
             Mr.Naveen Sheoran, DAG Haryana

1. Whether Reporters of Local Newspapers may be allowed to see the
judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?


Kuldip Singh, J. (Oral)

For order, see order of even date passed in CWP No.2925 of 2011 titled as Sadhu Ram and others versus The State of Haryana and others.




09.02.2017                                          (Kuldip Singh)
gk                                                     Judge

Whether speaking/ reasoned:                         Yes
Whether Reportable:                                 No




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