Punjab-Haryana High Court
Ishwar Singh vs State Of Haryana And Others on 9 February, 2017
Author: Kuldip Singh
Bench: Kuldip Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-4340-2011 (O&M)
Date of decision: 09.02.2017
Ishwar Singh
.....Petitioners
versus
The State of Haryana and others
......Respondents
CORAM: Hon'ble Mr.Justice Kuldip Singh
Present: Mr.Devender Punia, Advocate for the petitioner
Mr.Naveen Sheoran, DAG Haryana
1. Whether Reporters of Local Newspapers may be allowed to see the
judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Kuldip Singh, J. (Oral)
For order, see order of even date passed in CWP No.2925 of 2011 titled as Sadhu Ram and others versus The State of Haryana and others.
09.02.2017 (Kuldip Singh)
gk Judge
Whether speaking/ reasoned: Yes
Whether Reportable: No
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