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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(2)(c) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(c)the Faculty Council for Post-Graduate Studies or the Council for Undergraduate Studies may delegate any of its powers or duties, conferred or imposed by or under this Act, to -
(i)the Vice-Chancellor,
(ii)a committee constituted from among its own members,
(iii)a committee constituted in accordance with the Regulations, or
(iv)any of the Board of Studies;