Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in The Companies (Second Amendment) Act, 2002

(b)in sub- section (3), in the first proviso, for the words" the Board", the words" the Tribunal" shall be substituted.