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State of Mizoram - Section

Section 15 in The Mizo District (Forest) Act, 1955

15. Notification of proposal to constitute a Council Reserve Forest.

- Wherever it is proposed to constitute any land as a Council Reserve Forest, the Executive Committee shall publish a notification in the Zoram Hriattirna. (1) declaring that it is proposed to constitute such land a reserved forest, and (2) specifying as nearly as possible the situation and limits of such land, and (3) inviting claim of rights and objections.