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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(i) in Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011

(i)have worked for not less than five years in the cadre of Junior Clerk, Clerk cum Typist (Gujarati) or Clerk cum Typist (English), Typist (Gujarati) or Typist (English), Class III, in the Subordinate Services of the Directorate of Accounts and treasuries, Gujarat State;