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Bombay Presidency - Section

Section 52 in The Bombay Dentists Rules, 1951

52.

The Executive Committee shall superintend the publication of the State register of dentists in two Parts, A and B, which shall be prepared by the Registrar. The Registrar shall cause it to be printed after entering therein annually a statement of the distribution of the copies of the register to Government Officers as required by the State Government and the Dental Council of India as required by section 18(2) and to others as may be directed by the Executive Committee.