Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)two locks shall be provided on the main door leading to the relay room or centralised electronic interlocking room of stations including at stations where maintenance staff of signal department are available round the clock and station master shall issue the permission in Form 1;