Madhya Pradesh High Court
Netrapal Singh Rajput vs Smt. Rakhi on 4 January, 2017
MM 04.01.2017 Parties through their counsel. Learned counsel for the respondent prays for and
is granted two weeks' time to file reply of LA. No. 3411/2016.
Case be listed after two weeks. (S.K. Awasthi) Judge Aman