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[Cites 0, Cited by 0] [Section 17(9)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(9)(a) in The Wild Life (Protection) (Orissa) Rules, 1974

(a)A licensee, under this chapter, shall intimate in advance the Divisional Forest Officer concerned the desire to organise drives in any reserve forest, giving the date and the place where he desires to have such drives.