Section 2(5) in The U.P. State Electricity Board (Employees' Retirement) Regulations, 1975
(5)Nothing in these regulations or in any order or instructions in that behalf shall be deemed to require that actual payment of the Board's employees' pay for the whole or part of the period of notice before or simultaneously with the retirement required by the order, and the failure to make such payment shall not have any effect on validity of the order.
