Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143] [Entire Act] Bengal Presidency - Subsection Section 143(i) in Police Regulations, Bengal , 1943 (i)if it has duly been ordered to disperse under section 127(1) of the Code of Criminal Procedure and has not dispersed, or
