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Supreme Court - Daily Orders

Kathyayini Reddy vs Pidintala Navneet Kumar Reddy on 13 April, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.1613                           COURT NO.9                  SECTION XVI-A

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

                            Transfer Petition(s)(Civil) No(s).887/2023


     KATHYAYINI REDDY                                                  Petitioner(s)

                                                  VERSUS

     PIDINTALA NAVNEET KUMAR REDDY                                     Respondent(s)

     (FOR ADMISSION and IA No.70896/2023-EX-PARTE STAY)

     Date : 13-04-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI


     For Petitioner(s)             Mr. T. V. S. Raghavendra Sreyas, AOR
                                   Ms. B Poonghkhulali, Adv.
                                   Ms. Chethana V, Adv.
                                   Mr. Siddharth Vasudev, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner. Issue notice.

Meanwhile, further proceedings in Matrimonial Case No.28 of 2022, titled as “Pidintala Navneet Kumar Reddy vs. Kathyayini Reddy”, pending before the Court of Senior Civil Judge and Judicial Magistrate of First Class, Devanahalli, Karnataka shall remain stayed.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.04.18 19:31:14 IST Reason: