Supreme Court - Daily Orders
Kathyayini Reddy vs Pidintala Navneet Kumar Reddy on 13 April, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.1613 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).887/2023
KATHYAYINI REDDY Petitioner(s)
VERSUS
PIDINTALA NAVNEET KUMAR REDDY Respondent(s)
(FOR ADMISSION and IA No.70896/2023-EX-PARTE STAY)
Date : 13-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. B Poonghkhulali, Adv.
Ms. Chethana V, Adv.
Mr. Siddharth Vasudev, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Issue notice.
Meanwhile, further proceedings in Matrimonial Case No.28 of 2022, titled as “Pidintala Navneet Kumar Reddy vs. Kathyayini Reddy”, pending before the Court of Senior Civil Judge and Judicial Magistrate of First Class, Devanahalli, Karnataka shall remain stayed.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.04.18 19:31:14 IST Reason: