Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1) in The Nathdwara Temple Rules, 1973 (1)Subject to the over all control of the Board, all jewellery shall remain in the custody of the Chief Executive officer assisted by the Gehnaghar Officer appointed by the Board.
