Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 20 in Haryana Municipal Business Bye-laws 1981 20. Ex-officio member [Section 31 (f)]. - The President or in his absence the Vice-President of the committee shall be ex-officio member of all the sub-committees and shall have a right to vote.
