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State of Goa - Section

Section 237 in Goa Prisons Rules, 2006

237. Additional escort.

(1)Where prisoners are sent for work outside a prison with implements such as axes, crowbars, spades and other like implements which are likely to be used for any mischief, the Superintendent may detail one or more armed guards who shall be fully equipped, as additional escort for the party.
(2)The Superintendent shall record his order for such additional escort in his Order Book. The names of the Guards so detailed shall also be recorded.