Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Entire Act] Union of India - Section Section 21 in The Architects Act, 1972 21. Minimum standard of architectural education.- The Council may prescribe the minimum standards of architectural education required for granting recognized qualifications by colleges or institutions in India.
