Section 6 in The Sikh Gurdwaras Board Election Rules, 1959
6. Preparation and publication of preliminary rolls.
(1)The Deputy Commissioner shall commence the preparation of the roll on such date as the [Chief Commissioner, Gurudwara Elections] [The words 'State Government' substituted by Central Government Notification dated 26.7.1978.] may direct, and, as soon as may be, after the roll is prepared shall publish it together with a notice giving the names and designations, or, in the case of officials, the designations only, and the addresses, of the revising authorities to whom claims or objections relating to the roll may be presented and the date, not less than twenty-one days from the date of publication of the roll by which such claims or objections must be presented.(2)The roll and the notice prescribed in sub-rule (1) shall be published by being posted up at the office of the returning officer and at the office of the Deputy Commissioner of each district in which a part of the constituency is situated; and such portion of the roll as the returning officer may deem fit together with the notice shall be posted up at the office of each tahsil in which the area comprising the constituency or part thereof is situated at the office of every patwari, [-] [The words [at every post office] omitted by Central Government Notification dated 28.9.1978.] by and at every Notified Sikh Gurdwara situated in such area :Provided that it shall not be necessary to post the notice or the roll at the office of any patwari in whose circle no voter has been registered as a resident [-] [The words [nor at any post office in the area served by which no voter has been registered as a resident]omitted by Central Government Notification dated 28.9.1978.].[Provided further that the roll published at the office of the Deputy Commissioner shall not be rendered invalid on the ground merely that it does not contain the roll in relation to any part or parts of a constituency which have become inaccessible due to climatic conditions or otherwise] [Proviso added by Central Government Notification dated 28.7.1978.].
