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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)A tendered ballot paper shall be the same as the ballot paper used at the polling except that it shall be-
(a)taken serially from the bottom of the bundle of ballot papers issued for use at the polling station in successive cases; and
(b)endorsed on the back with the words "tendered ballot paper" and signed.