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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(3)(a) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(a)Every forest produce in transit shall will be produced for checking at all the forest barrier (Checking Nakas) on route.