Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 12] [Entire Act]

Union of India - Section

Section 1 in Administration of Evacuee Property Act, 1950

1. Short title and extent.-

(1)This Act may be called the Administration of Evacuee Property Act, 1950.
(2)It extends to the whole of India except the States of Assam, West Bengal, Tripura, Manipur and Jammu and Kashmir.