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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Kerala - Subsection

Section 90(3)(xxxii) in Kerala Factories Rules, 1957

(xxxii)Injections-Morphia, Pethidine, Atropin, Adrenaline, Coramine Novacom-Six each.