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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(B) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(B)the promoter permits the publication of any advertisement or prospectus whether in any newspaper or otherwise of services that are not intended to be offered ;