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State of Rajasthan - Section

Section 170 in Rajasthan Registration Rules, 1955

170. Hindi copies and memoranda to be sent to officers who do not understand English.

- When a District Registrar receives a copy under sections 65, 66 and 67 of an English document which requires that memoranda to be forwarded to sub-registrars who do not understand English the memoranda shall be prepared in Hindi and forwarded in that language to each of the subordinate sub- registrars within whose sub-districts any part of the property is situated. In each memorandum a description should be given of that part only of the property affected by the registered document which is situated within the sub-district to the Sub- Registrar of which the memorandum is sent.