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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 8 in The Orissa Forest Act, 1972

8. Powers of Forest Settlement Officer.

- For the purpose of such enquiry, the Forest Settlement Officer may exercise the following powers, that is to say -
(a)power to enter or authorise any person to enter upon any land, and to survey, demarcate and make a map of the same; and
(b)the powers of a Civil Court in the trial of suits.