Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 221 in The U.P. Land Revenue Act, 1901 221. Conferring of powers. - In conferring powers under this Act, the [State Government] [Substituted by A.O. 1950.] may empower persons by name, or classes of officials generally, by their official titles, and may vary or cancel any such order.
